Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 50P in The Court of Wards Act, 1879 50P. Power of manager to convey. - For the purpose of completing any such sale, the manager shall have power to convey or otherwise dispose of the property sold in such manner as may be necessary.
