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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of West Bengal - Subsection

Section 50(1)(c) in West Bengal Town and Country (Planning and Development) Act, 1979

(c)carrying out, on land used for the purposes of agriculture, of any building or other operation required for that purpose, other than operations for the erection, enlargement, improvement or alteration of a building for human habitation or of building used for the purpose of marketing of the produce of land;