Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5] [Section 100(1)] [Section 100] [Entire Act]

State of Karnataka - Subsection

Section 100(1)(c) in Karnataka Municipal Corporations Act, 1976

(c)[ x x x] [Omitted by Act 35 of 1994 w.e.f. 1.6.1994.]