Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of Odisha - Subsection

Section 95(1)(g) in Orissa Value Added Tax Act, 2004

(g)Any part of the gross turnover declared by him in the returns filed is not table;