Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(14) in The Delhi Excise Rules, 2010

(14)[ "economy Indian Liquor" means low cost liquor which includes Delhi Economy Liquor (75 degrees) and Delhi Medium Liquor (60 degrees) as declared by the Excise Commissioner;] [[Substituted by Notification No. F. 10(1)/Fin.(Rev-I)/12-13/DS III. 498, dated 4th July, 2012, for clause (14) (w.e.f. 4-7-2012). Clause (14), before substitution, Stood as under: