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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(c) in The Maharashtra Prevention Of Defacement Of Property Act, 1995.

(c)“place open to public view” includes any private place or building, monument statue, post, wall, fence, tree or contrivance visible to a person being in or passing along, any public place;