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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1) in The Orissa Veterinary Council Rules, 1997

(1)The State Government shall, after receipt of a copy of the electoral roll published under Rule 8, appoint the Registrar or an officer of the State Government as the Returning Officer to conduct the election.