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[Cites 0, Cited by 0] [Section 222(2)] [Section 222] [Entire Act]

Union of India - Subsection

Section 222(2)(b) in The Coal Mines Regulations, 2011

(b)a report on the manner of exploration work proposed to be Undertaken and the organisation, agency and any other contractor by which all or the parts of the jobs are proposed to be carried out within such time period as planned or proposed;