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State of Madhya Pradesh - Section

Section 5 in The M.P. Panchayat Audit Rules, 1997

5. Submission of Accounts for Audit.

- The Sarpanch and the Secretary of a Gram Panchayat and the Chief Executive Officer of the Zila or Janpad Panchayat shall submit or cause to be submitted for audit all accounts of the Gram Panchayat, Janpad Panchayat or the Zila Panchayat, as the case may be.