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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(1)(e) in The Orissa Grama Rakshi Rules, 1969

(e)meritorious conduct, not included in the above clauses, which the [Sub-divisional Police-officer] [Substituted vide Orissa Gazette Part III-A/26.10.1984.] or the [Superintendent of Police] [Substituted vide Orissa Gazette Part III-A/26.10.1984.] considers deserving of reward;