Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(3) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 (3)[ [***] [Omitted By Section 3(7)(I) Of The Tamil Nadu Land Reforms (Fixation Of Ceiling On Land) Amendment Act, 1971 (Tamil Nadu Act 41 Of 1971).]
