Chattisgarh High Court
Dr. Sharad Chandra Agrawal vs Hemant Kumar Agrawal on 22 June, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
FA No. 579 of 2018
Dr. Sharad Chandra Agrawal Versus Ullas Kumar Upadhyay
FA/578/2018,FA/580/2018,
7-3
22-06-2022 Mr. Alok Bakshi, counsel for the appellants.
Mr. Parth Shrivastava, Advocate appears on behalf of Mr. Anand
Shukla, counsel for respondent No.1.
Mr. T. Nande, PL for the State. List the bunch of these cases for final disposal in motion hearing list in the third week of August, 2022.
Sd/-
(Narendra Kumar Vyas) Judge Raju