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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1)(f) in Orissa State Youth Welfare Board Rules, 1996

(f)administrative of State Youth Award Scheme, State Youth Festival Adventure programmes, Youth Games Youth Training, Assistance to voluntary Organisations and other Youth Welfare Schemes of Government and release of grants to various institutions and voluntary organisations working for youth welfare;