Madras High Court
Ganapathy Subramanian vs S.Ramalingam on 22 October, 2018
Author: P.T.Asha
Bench: P.T.Asha
1
IN THE HIGH COURT OF JUDICATURE AT MADRAS
Dated : 22.10.2018
Coram
The Honourable Ms.Justice P.T.ASHA
C.R.P(PD)No.3643 of 2012
and
M.P.No.1 of 2012
Ganapathy Subramanian
...Petitioner
Versus
1.S.Ramalingam
2.R.Manivannan (unsound)
3.R.Suresh
4.R.Rajesh @ Parantharaman
5.R.Ramesh @ Balamurugan
6.Padmavathy wife of Sivasubramaniam
7.Gandhi @ Palaniraj
8.Nehru @ Rethinavelu
9.Indira
10.Magudapathy
11.Iyngaran
12.Pari @ Vidyatharan
13.Rajam @ Punithavathy
14.Gnanam
15.Babuji @ Veeralakshmi
16.Chitra @ Navarethinam @ Navanrethinam
17.Savithiri
18.Pattammal
19.Krishnasamy
20.Murugaiyan
21.Sakunthala
22.Saraswathy
23.Elango
24.Vasuki
25.Arulprakash
...Respondents
http://www.judis.nic.in
2
This Civil Revision Petition is filed under Article 227 of the
Constitution of India praying to set aside the Suo Moto Chamber
order dated 06.03.2012 made in DIS.No.99 of 2012.
For Petitioner : Mr.S.Vadivel Murugan
For Respondents - 1 & 2 : Mr.S.Sounthar
Respondents 3 to 25 : Not ready in notice
ORDER
The learned counsel appearing for the petitioner submitted that the suit itself has been disposed of.
2. In view of the submission made by the petitioner's counsel, nothing survives in this Civil Revision Petition for further adjudication and therefore, the same is dismissed as "infructuous"
by this Court. No costs. Consequently, connected Miscellaneous Petition is closed.
22.10.2018 mrr Index: Yes/No http://www.judis.nic.in 3 To The VIII Assistant City Civil Court, Chennai.
http://www.judis.nic.in 4 P.T.ASHA, J., mrr C.R.P(PD)No.3643 of 2012 22.10.2018 http://www.judis.nic.in