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State of Tamilnadu - Section

Section 168 in Tamil Nadu Educational Rules

168.

Those who successfully complete the course in a particular subject shall be awarded a certificate of having passed the course in that subject. Those who take the whole course shall be awarded a certificate of having passed successfully the entire course.The award of certificates is also subject to the condition that the adult must put at least 75 per cent of attendance in the subject or subjects of study. The Director may, however, grant exemption in deserving cases.Appendix 1(Chapter III, rule 12)Application For Recognition(For use in Secondary Schools) District ........... Taluk ............. Town or Village.