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[Cites 0, Cited by 0] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(6) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(6)The tariff structure as provided in this Regulation 42 and Regulation 43 of these regulations may be adopted by the Department of Atomic Energy, Government of India for the nuclear generating stations by specifying annual fixed cost (AFC), normative annual plant availability factor (NAPAF), installed capacity (IC), normative auxiliary energy consumption (AUX) and energy charge rate (ECR) for such stations.