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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(ff) in Central Electricity Regulatory Commission (Cross Border Trade of Electricity) Regulations, 2019

(ff)'Long-term Access' means the right to use the inter-State transmission system of India for a period of 7 years or more;