Section 5 in The Jharkhand State Agricultural University Act, 2000
5. Object of the University.
- A University shall be established and incorporated for the following purposes, namely:-(1)Making provision for imparting education in different branches of Agriculture and any other allied branches of learning and scholarship which a University may find necessary to include;(2)Furthering the advancement of learning and prosecution of research in agriculture;(3)Undertaking the extension of such sciences, specially to the rural people of the State; and(4)Such other purposes as a University or State Government may from time to time determine.
