Bombay High Court
Sikkim Ferro Alloys Ltd vs Reserve Bank Of India on 16 June, 2023
Author: Neela Gokhale
Bench: G.S. Patel, Neela Gokhale
9-OSWPL-10522-2023.DOC
Ashwini
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 10522 OF 2023
Sikkim Ferro Alloys Ltd ...Petitioner
Versus
Reserve Bank of India ...Respondent
Mr Devashish Godbole, for the Petitioner.
Ms PH Kantharia, GP, for the Respondent-State.
Mr Sagar Chaturvedi, for Respondent No· 2-UoI.
CORAM G.S. Patel &
Neela Gokhale, JJ.
DATED: 16th June 2023 PC:-
1. All Affidavits are to be filed in the Registry.
2. List the matter on 19th June 2023.
(Neela Gokhale, J) (G. S. Patel, J) Page 1 of 1 16th June 2023 ::: Uploaded on - 19/06/2023 ::: Downloaded on - 20/06/2023 03:06:27 :::