Section 2 in The Reserve Bank Of India General Regulations, 1949
2. Definitions .-In these regulations, unless there is anything repugnant in the subject or context,-
(a)"the Act" means the Reserve Bank of India Act, 1934 (2 of 1934);(b)"Director" means Director of the Central Board of the Reserve Bank;(c)"Member" means member of a Local Board;(d)Other expressions used but not defined in these regulations and used in the Act have the meanings respectively assigned to them in the Act.
