Section 4 in The U.P. Controlled Cotton Cloth and Yarn Dealers' Licensing Order, 1957
4.
Subject to the provisions of clause 20 no person other than a dealer shall obtain or attempt to obtain or store for sale or distribute controlled cotton cloth or yarn and save as hereinafter provided, no dealer shall obtain or attempt to obtain or store for sale or distribution or sell or distribute or attempt to sell or distribute to any person controlled cotton cloth or cotton yarn except under and in accordance with the conditions of a licence in the appropriate form granted under this order:Provided that no licence shall be necessary for the possession and storage for sale of cotton yarn not exceeding 10 lbs. in weight.
