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[Cites 0, Cited by 0] [Section 101] [Entire Act]

Union of India - Subsection

Section 101(1) in Gold (Control) Act, 1968

(1)A Gold Control Officer authorised in this behalf may-
(a)take samples of gold from an dealer, refiner or other person;
(b)send such samples for assay or analysis to such authority as may be prescribed and require such authority to send to him a report as to the result of the assay or analysis.