Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Manipur - Subsection

Section 35(30) in The Manipur Panchayati Raj Act, 1994

(30)Irrigation, water management and watershed development:-
(a)promote measures for construction and maintenance of minor irrigation works and watershed development programmes;
(b)develop ground water resources;
(c)providing for timely and equitable distribution of irrigation water.