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[Cites 0, Cited by 0] [Section 70(1A)] [Section 70] [Entire Act]

State of West Bengal - Subsection

Section 70(1A)(h) in The West Bengal Factories Rules, 1958

(h)any other expenditure which is not related to the actual cost incurred in procuring and purchasing food stuff, beverages and other items to be served in the canteen.]