Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 6 in The Calcutta Pilots Act, 1859

6. Lists of merchants and pilots liable to serve on jury.-

The Judge shall cause to be prepared and shall keep two separate lists, one containing the names of merchants, the other containing the names of pilots, liable to serve on such jury.The names in each list shall be arranged in alphabetical order, and the place of abode and quality or business of each person named shall be stated.