Madhya Pradesh High Court
Ambrish vs The State Of Madhya Pradesh on 8 August, 2023
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WA No. 1627 of 2018 (AMBRISH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 08-08-2023 List the case alongwith W.A. No. 255/2022.
(S. A. DHARMADHIKARI) (PRANAY VERMA)
JUDGE JUDGE
sh
Signature Not Verified
Signed by: SEHAR HASEEN
Signing time: 8/8/2023
6:01:03 PM