Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1A] [Entire Act] State of Assam - Subsection Section 1A(xxiii) in The Assam Excise Rules, 2016 (xxiii)"Medicated wines or spirits" mean the wines or spirits compounded with various drugs which do not contain more than 42 percent of proof spirit;
