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State of Rajasthan - Section

Section 25 in Rajasthan Jails Subordinate Service Rules, 1998

25. [ [Deleted by Notification No. G.S.R. 52, dated 25.7.2011 (w.e.f. 15.5.1998).]

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25. Scrutiny of applications.- The Appointing Authority or such Officer as may be laid down by the Appointing Authority shall scrutinize the applications received by him and require as many candidates qualified for appointment under these Rules as seem to him desirable to appear for physical efficiency test or for interview as the case may be.