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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(3)In Commonwealth ports, Indian Naval Ships shall only salute the President flag or the Standards present in the order directed in Regulation 11. These salutes will not be returned.