Section 84A(2)(b) in The M.P. Factories Rules, 1962

[Cites 0, Cited by 0] [Section 84A(2)] [Section 84A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 84A(2)(b) in The M.P. Factories Rules, 1962

(b)The creche building shall have-

(i)a suitable wash-room for washing of the children and their clothing;

(ii)adequate supply of soap and clean clothes and towels; and

(iii)adequate number of female attendants who are provided with suitable clean clothes for use while on duty to look after the children in the creche.

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State of Madhya Pradesh - Subsection

Section 84A(2)(b) in The M.P. Factories Rules, 1962