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[Cites 0, Cited by 1] [Section 83] [Entire Act]

Union of India - Subsection

Section 83(2) in Government of India Act, 1935

(2)The provisions of this section shall cease to have effect in a Province if at any time the Provincial Legislative Assembly resolve by a majority which includes at least three-fourths of the members of the Assembly that those provisions shall cease to have effect.