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State of Jammu-Kashmir - Section

Section 1 in Jammu and Kashmir State Electricity Regulatory Commission (Mini Grid Renewable Energy Generation and Supply) Regulations, 2016

1. Short title and commencement.

- 1.1 These regulations shall be called the J&K State Electricity Regulatory Commission (Mini Grid Renewable Energy Generation and Supply) Regulations, 2016.
1.2These regulations shall come into force from the date of their notification in the Government Gazette.
1.3Words and expressions used in these Regulations and not defined herein but defined in the J&K Electricity Act, 2010 (hereinafter referred to as `the Act') shall have the meaning as assigned to them under the Act.
1.4These Regulations shall extend to the State of Jammu and Kashmir.