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State of Uttar Pradesh - Section

Section 22 in U.P. Industries (Directorate of Handloom and Textiles) Service Rules, 1993

22. Scales of pay.

(1)The scales of pay admissible to persons appointed to the various categories of posts in the service shall be such as may be determined by the Government from time to time.
(2)The scales of pay admissible at the commencement of these rules are given in the Appendix.