Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 22 in The Babasaheb Bhimrao Ambedkar University Act, 1994 22. The Board of Schools. - The constitution, powers and functions of the Boards of Schools shall be prescribed by the Statutes.
