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[Cites 0, Cited by 0] [Section 22(4)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(4)(i) in THE ASSISTED REPRODUCTIVE TECHNOLOGY (REGULATION) ACT, 2021

(i)“cryo-preserve” means the freezing and storing of gametes, zygotes, embryos, ovarian and testicular tissues;