Delhi High Court - Orders
Qualcomm India Private Limited vs Commissioner Of Customs, Delhi And Ors on 18 December, 2024
Author: Prathiba M. Singh
Bench: Prathiba M. Singh, Amit Sharma
$~49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CUSAA 9/2024 & CM APPL. 6864/2024
QUALCOMM INDIA PRIVATE LIMITED .....Appellant
Through: Mr. Vivek Sarin, Adv.
versus
COMMISSIONER OF CUSTOMS, DELHI AND ORS.
.....Respondents
Through: Mr Gibran Naushad, Sr. Standing
Counsel.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE AMIT SHARMA
ORDER
% 18.12.2024
1. This hearing has been done through hybrid mode.
2. The question of law has already been framed vide order dated 20th March, 2024.
3. The present appeal is to be heard.
4. List for hearing on 25th February, 2025.
PRATHIBA M. SINGH, J.
AMIT SHARMA, J.
DECEMBER 18, 2024/nk/ks/pr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/12/2024 at 01:20:54