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State of Rajasthan - Section

Section 15 in The Rajasthan P.W.D. Contractor's Labour Regulations, 1966

15. Amendments.

- The State Government may, from time to time add to or amend these regulations and on any question as to the application interpretation or effect of those regulations the decision of the Labour Commissioner to the Government of Rajasthan or any other person authorised by the State Government in that behalf shall be final.