Allahabad High Court
The United India Insurance Co. Ltd. Th. ... vs Smt. Vimlesh Kumari And Others on 8 July, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- FIRST APPEAL FROM ORDER No. - 614 of 2006 Petitioner :- The United India Insurance Co. Ltd. Th. R.M. Lucknow Respondent :- Smt. Vimlesh Kumari And Others Petitioner Counsel :- R.C.Sharma Respondent Counsel :- Anurag Narain,B.C.Pandey,Farhan Alam Osmany Hon'ble Devi Prasad Singh,J.
Hon'ble Dr. Satish Chandra.J. Appellant's counsel wants time to move substitution application as respondent no.3 has died.
List the matter after four weeks. Order Date :- 8.7.2010 VB/-