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Allahabad High Court

The United India Insurance Co. Ltd. Th. ... vs Smt. Vimlesh Kumari And Others on 8 July, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27

Case :- FIRST APPEAL FROM ORDER No. - 614 of 2006
Petitioner :- The United India Insurance Co. Ltd. Th. R.M. Lucknow
Respondent :- Smt. Vimlesh Kumari And Others

Petitioner Counsel :- R.C.Sharma
Respondent Counsel :- Anurag Narain,B.C.Pandey,Farhan Alam Osmany

Hon'ble Devi Prasad Singh,J.

Hon'ble Dr. Satish Chandra.J. Appellant's counsel wants time to move substitution application as respondent no.3 has died.

List the matter after four weeks. Order Date :- 8.7.2010 VB/-