Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Maharashtra - Subsection Section 11(6) in The Maharashtra Land Revenue (Boundaries Boundary Marks) Rules, 1969 (6)Any stone less than 0.61 metre long and 0.15 metre thick. Mode of repairs: A stone of proper size shall be substituted.
