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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(2)(ii) in Goa, Daman and Diu (Authority for the use of Eyes for Therapeutic Purposes) Act, 1980

(ii)two hours from the time of death of the concerned person, in cases where facility for cold storage of the dead body is available in the hospital, prison, nursing home or other like institution.