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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Puducherry - Subsection

Section 3(4) in The Puducherry Home Guards Act, 1965.

(4)The Home Guards constituted for different regions in the Union territory, shall, for the purpose of this Act, be a single force and the members thereof shall be formally enrolled, and such force shall consist of such number of officers and men, and their qualifications and conditions of training and service shall be such as may be prescribed.