Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Punjab - Subsection Section 39(iv) in The Punjab Warehouses Rules, 1958 (iv)every licensed weigher, sampler or classifier when plying his trade shall wear a distinguished badge, as may be approved by the Registrar;
