Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 56(1)(ii) in Jammu and Kashmir Panchayati Raj Act, 1989

(ii)has been previously sentenced for any offence to life imprisonment or a like term ; or