Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(b) in The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Act, 1954

(b)the net value realised under sub-section (4) of section 23, or