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[Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 24(4)(h) in Apex Professional University Act, 2012

(h)To confer degrees, diploma, pre-university certificate and other academic distinctions on person who-
(i)have successfully completed a course of study or training in the University or in approved institution or as an external student or under online education system; or
(ii)have carried on research under conditions prescribed by the Regulations; or
(iii)have successfully completed an internship course or practical training under the conditions prescribed by the Regulations