Madhya Pradesh High Court
Ruchi Soya Industries Ltd. (Now Taken ... vs Rashtriya Ruchi Soya Industries ... on 4 September, 2023
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MP No. 5020 of 2023
(RUCHI SOYA INDUSTRIES LTD. (NOW TAKEN OVER BY PATANJALI AYURVEDA LTD.) Vs RASHTRIYA
RUCHI SOYA INDUSTRIES KARMACHARI SANGH)
Dated : 04-09-2023
Ms. Rachana Zamindar, learned counsel for the petitioner.
Issue notice to the respondents on payment of process fee by RAD
mode within seven working days, returnable within four weeks.
In the meanwhile, record of the Court below be requisitioned.
(S. A. DHARMADHIKARI) (PRANAY VERMA)
JUDGE JUDGE
ns
Signature Not Verified
Signed by: NEERAJ
SARVATE
Signing time: 05-09-2023
10:47:45