Section 12(2)(a) in The U.P. Electricity Reforms Act, 1999

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(2)(a) in The U.P. Electricity Reforms Act, 1999

(a)The State Government shall be entitled to issue policy directions with respect to the subsidies to be granted for supply of electricity to any class or classes of persons or in respect of any area in addition to the subsidies adjusted by the Commission while regulating and approving the tariff structure :

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 12(2)(a) in The U.P. Electricity Reforms Act, 1999