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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Meghalaya - Subsection

Section 2(10) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

(10)"Jute" means the jute grown in the district and shall include both Deshi and Mesta and other varieties grown in the Garo Hills district;