Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 28 in The Arms Rules, 1962 28. Restrictions upon import or export for re-import of arms or ammunition .A licence shall not be granted for the import or export for re-import of any arms or ammunition through the medium of post office.
