Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 77] [Section 17(3)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(3)(ii) in The Income Tax Act, 1961

(ii)"family", in relation to an individual, shall have the same meaning as in clause (5) of section 10; and